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Sachikanta Das vs State Of Odisha And Others
2023 Latest Caselaw 7770 Ori

Citation : 2023 Latest Caselaw 7770 Ori
Judgement Date : 18 July, 2023

Orissa High Court
Sachikanta Das vs State Of Odisha And Others on 18 July, 2023
                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                             W.P.(C) No. 21815 OF 2023

            Sachikanta Das                          ....            Petitioner(s)
                                                          Mr.S.J.Mohanty,Adv.
                                         -versus-

            State of Odisha and others              ....       Opposite Party(s)
                                                            Mr.U.K.Sahoo,ASC



                      CORAM:
                      JUSTICE BISWANATH RATH
                                       ORDER
Order No.                             18.07.2023
   01.       1.     This Writ Petition has been filed seeking a direction to the

ASO-O.P.3 to accept the proposed Misc. Case for recording the name of the Petitioner in the Hal R.O.R.

2. In course of hearing it has been brought to the notice of this Court that involving similar situation the Division Bench of this Court has already taken up several similar matters and vide its judgment dated 02.01.2023 the Division Bench interfering with the order standing in similar situation remitted the matter to the ASO with further directions therein. There is no dispute on the application of the judgment of the Division bench to the case at hand at Bar.

3. This Court, accordingly, applying the analogy through the judgment dated 02.01.2023 in W.P.(C) No.1608 of 2014 with batch, remits the matter to the ASO-O.P.3, who is directed to proceed for recording the name of the Petitioner in respect of the land in R.O.R within a period of eight weeks from the date of communication of a

// 2 //

copy of this order by the Petitioner, by bringing corrected Record of Rights.

4. Writ Petition stands disposed of with the above order.

(Biswanath Rath) Judge U.Nayak

Signature Not Verified Digitally Signed Signed by: UTKALIKA NAYAK Designation: JUNIOR STENOGRAPHER Reason: Authentication Location: High Court of Orissa Date: 19-Jul-2023 12:10:34

 
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