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Minakhi Singh @ Satushal & Another vs Bharat Petroleum Corporation Ltd
2023 Latest Caselaw 7764 Ori

Citation : 2023 Latest Caselaw 7764 Ori
Judgement Date : 17 July, 2023

Orissa High Court
Minakhi Singh @ Satushal & Another vs Bharat Petroleum Corporation Ltd on 17 July, 2023
                                     IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                       W.A. No.1250 of 2023

                     Minakhi Singh @ Satushal & Another ...                                    Appellants

                                                                                   Mr. D.R. Swain, Advocate

                                                                 -Versus-

                  Bharat Petroleum Corporation Ltd.
                  & Another                                                  ...            Respondents
                                                                                                None

                                                              CORAM:
                                                              JUSTICE S. TALAPATRA
                                                              JUSTICE SAVITRI RATHO
                                                                  ORDER

17.07.2023

Order No.

02. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).

2. It has been stated by Mr. D.R. Swain, learned counsel appearing for the appellants that certified copy of the impugned judgment has been filed on 12.07.2023. The Stamp Reporter's Report shows there is a delay of 30 days.

3. Let the matter be listed on 10th August, 2023.

In the meanwhile, the appellants may take the appropriate steps for condoning the aforesaid delay.

(S. Talapatra) Signature Not Verified Judge Digitally Signed Signed by: ASISH KUMAR KAR Designation: ADR-cum-Addl. Principal Secretary Reason: Authentication Location: High Court Orissa, Cuttack Date: 18-Jul-2023 17:57:14 (Savitri Ratho) Judge

 
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