Bibhudendra Dash vs Bibhuti Bhusan Behera .... ...
2023 Latest Caselaw 7665 Ori

                                          IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                        CRLMC No. 1943 of 2023

                              Bibhudendra Dash                         ....                     Petitioner
                                                                                  Mr. G. Mohapatra, Adv.
                                                                    -Versus-
                              Bibhuti Bhusan Behera                   ....                     Opp.Party
                                                                                   Mr. P.K. Mallick, Adv.

                                                CORAM:
                                                  JUSTICE SASHIKANTA MISHRA

ORDER_ 14.07.2023

Order No. 1. This matter is taken up through hybrid mode.

6. 2. Heard learned counsel for the petitioner.

3. Counter affidavit filed by opposite party has been tagged to the case record. However, there is no appearance from his side.

4. Yesterday also despite repeated calls there was no appearance from the opposite party, for which the case was posted today. Today is also there is no appearance.

5. Since the counter affidavit filed by the opposite party is on record, this Court is not inclined to grant any further adjournment.

6. Hearing is concluded, judgment reserved.

7. Interim order shall continue till pronouncement of judgment.

(Sashikanta Mishra) Judge A.K. Rana

Signature Not Verified Digitally Signed Signed by: AJAYA KUMAR RANA Designation: Personal Assistant Reason: Authentication

Date: 14-Jul-2023 19:00:04