Kasi Prasad Modi vs Chaitnya Dev & Radhakanta Deb
2023 Latest Caselaw 7593 Ori

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                  W.P (C) No. 3229 of 2016

               Kasi Prasad Modi                             .....                                   Petitioner
                                                                                    Mr. S.C. Satapathy, Adv.
                                                            Vs.
               Chaitnya Dev & Radhakanta Deb                .....                             Opposite Parties
               Bada Matha and others                                                   Mr. A.K. Mishra, AGA
                                                                               Mr. A.K. Nath, Adv.[O.P.No.2]
                                CORAM:
                                    DR. JUSTICE B.R. SARANGI
                                    MR. JUSTICE MURAHARI SRI RAMAN

                                                                   ORDER

13.07.2023 Order No. This matter is taken up by hybrid mode.

2. Heard Mr. S.C. Satapathy, learned counsel for the petitioner; Mr. A.K. Mishra, learned Addl. Government Advocate appearing for the State-opposite party no.1; and Mr. A.K. Nath, learned counsel appearing for opposite party no.2.

3. Hearing is concluded and judgment reserved.

               Ashok                                                           (DR. B.R. SARANGI)
                                                                                     JUDGE


                                                                                  (M.S. RAMAN)
                                                                                     JUDGE




Signature Not Verified
Digitally Signed

Signed by: ASHOK KUMAR JAGADEB MOHAPATRA Designation: Personal Assistant Reason: Authentication Location: HIGH COURT OF ORISSA Date: 14-Jul-2023 11:22:28