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Joy Prakash Dash vs State Of Odisha & Ors
2023 Latest Caselaw 7528 Ori

Citation : 2023 Latest Caselaw 7528 Ori
Judgement Date : 13 July, 2023

Orissa High Court
Joy Prakash Dash vs State Of Odisha & Ors on 13 July, 2023
                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                               WP(C) NO.2400 OF 2021

            Joy Prakash Dash                        ....               Petitioner

                                                             Mr.B.Behera, Adv.

                                        -versus-


            State of Odisha & ors.                  ....         Opposite Parties

                                                             Mr.S.Ghosh, AGA

                      CORAM:
                      JUSTICE BISWANATH RATH
                                       ORDER
Order No.                             13.07.2023
  03.       1.      Heard learned counsel for the Parties.

2. Writ Petition involves a challenge to the impugned order at

Annexure-1.

3. In course of hearing it has brought to the notice of this Court

that involving similar situation, the Division Bench of this Court has

already taken up several similar matters and vide its judgment dated

02.01.2023 the Division Bench interfering in the order standing in

similar situation remitted the matter to the A.S.O with further

directions therein. There is no dispute on the application of the

judgment of the Division Bench to the case at hand at Bar.

4. This Court, accordingly, without expressing any opinion,

applying the analogy through the judgment dated 02.01.2023 in

W.P.(C) No.1608 of 2014 with batch, interferes in the impugned

// 2 //

order at Annexure-1 and remits the matter to the A.S.O, Cuttack-

Opposite Party No.5, who is directed to proceed for recording the

name of the Petitioner in respect of the land in R.O.R. within a

period of eight weeks from the date of communication of this order

by the Petitioner, by bringing corrected Record of Rights.

5. The Writ Petition stands disposed of with the above order.

(Biswanath Rath) Judge M.K.Rout

Signature Not Verified Digitally Signed Signed by: MANOJ KUMAR ROUT Reason: Authentication Location: High Court of Orissa Date: 14-Jul-2023 11:07:30

 
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