Santanu Podha vs State Of Odisha
2023 Latest Caselaw 7487 Ori

                                          IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                      CRLA NO.951 OF 2022

                                    Santanu Podha                             ....             Appellant
                                                                             Mr. J.K. Panda, Advocate.
                                                                 -versus-
                                    State of Odisha                           ....        Respondent
                                                                               Mr.S.K. Nayak, AGA.
                                             CORAM:
                                             MR. JUSTICE D.DASH
                                             DR. JUSTICE S.K. PANIGRAHI

                                                                 ORDER

06.07.2023 Order No.

06. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. This Appeal is taken up today under the heading "To be Mentioned".

3. Heard learned Counsel for the Appellant and learned Additional Government Advocate.

4. Hearing being concluded.

Judgment is reserved.

(D. Dash), Judge.

(Dr. S.K. Panigrahi) Judge.

Narayan

Signature Not Verified Digitally Signed Signed by: NARAYAN HO Designation: Peresonal Assistant Reason: Authentication Location: OHC Date: 07-Jul-2023 16:18:36