Wednesday, 13, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Dillip Kumar Pradhan vs State Of Odisha & Ors
2023 Latest Caselaw 7478 Ori

Citation : 2023 Latest Caselaw 7478 Ori
Judgement Date : 6 July, 2023

Orissa High Court
Dillip Kumar Pradhan vs State Of Odisha & Ors on 6 July, 2023
                                             IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                       W.P.(C) No. 13077 of 2022

                                     Dillip Kumar Pradhan                    ....                  Petitioner
                                                                                        Mr. J. Patnaik, Sr. Advocate
                                                                                        along with Ms. S. Patnaik,
                                                                                                 Advocate

                                                                            -versus-

                                     State of Odisha & Ors.                  ....                 Opposite Parties
                                                                                             Mr. R.N. Mishra, AGA
                                                                                       Mr. D.N. Mohapatra, Advocate
                                                                                          (Opp. Party Nos. 2 to 4)

                                                           CORAM:
                                              JUSTICE BIRAJA PRASANNA SATAPATHY

                                                                    ORDER

06.07.2023 Order No

08. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical) Mode.

2. Heard learned counsel appearing for the Parties.

3. Written notes of submission along with Judgment passed by this Court in W.P.(C) Nos. 9247 of 2020 produced by Mr. J. Pattnaik, learned Sr. Advocate be kept in record. Copy of the same is also served on Mr. D.N. Mohapatra, learned counsel appearing for Opp. Party Nos. 2 to 4 in Court today.

4. As requested by Mr. Mohapatra, list this matter on 13.07.2023.

Signature Not Verified Digitally Signed (Biraja Prasanna Satapathy) Signed by: SNEHANJALI PARIDA Designation: Jr. Stenographer Judge Reason: Authentication Sneha Location: High Court of Orissa, Cuttack Date: 07-Jul-2023 13:25:51

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter