Bipra Charan Badtia And Another vs Commissioner Of Endowments
2023 Latest Caselaw 7373 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             W.P.(C) No.25426 of 2022
                                              (Through Hybrid mode)

                      Bipra Charan Badtia and another          ....                          Petitioners
                                                                       Mr. G. N. Mishra, Advocate
                                                         -versus-
                      Commissioner of Endowments,              ....                  Opposite Parties
                      Odisha and others
                                                                         Mr. A. K. Nath, Advocate

                                                                    Mr. S.S. Rao, Senior Advocate
                      CORAM:
                      JUSTICE ARINDAM SINHA
                      JUSTICE SANJAY KUMAR MISHRA
                                                      ORDER

05.07.2023 Order No.

02. 1. Mr. Mishra, learned advocate appears on behalf of petitioners and

submits, challenge of his clients stand covered by judgment made this day

in WP(C) no.7381 of 2022.

2. Mr. Nath, learned advocate appears on behalf of the

Commissioner and Mr. Rao, learned senior advocate, for opposite party

no.3.

3. In view of submissions aforesaid, no separate order needs be

made in this writ petition. It is disposed of.

( Arindam Sinha ) Signature Not Verified Judge Digitally Signed Signed by: PRASANT KUMAR SAHOO Reason: Authentication Location: OHC ( S. K. Mishra ) Date: 05-Jul-2023 17:43:40 Judge Prasant