Jabuna Munda vs State Of Odisha
2023 Latest Caselaw 7271 Ori

                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                       JCRLA No.64 of 2018
                          Jabuna Munda                  ....          Appellant
                                                 Mr. Satyanarayan Mishra, Adv.

                                                       -versus-
                          State of Odisha                         ....         Respondent

Mr. P.K. Mohanty, ASC

CORAM:

MR. JUSTICE D. DASH DR. JUSTICE S.K. PANIGRAHI Order ORDER No. 04.07.2023

03. 1. This matter is taken up through hybrid arrangement

(virtual / physical) mode.

2. Heard learned Counsel for the Appellant and the learned

Counsel for the State.

3. Hearing being concluded; judgment is reserved.

                    .                                                     (D. Dash)
                                                                            Judge

(Dr. S.K. Panigrahi) Judge B.Jhankar

Digitally Signed Signed by: BHABAGRAHI JHANKAR Reason: Authentication Location: ORISSA HIGH COURT, CUTTACK Date: 05-Jul-2023 18:30:07