Rabi Narayan Nanda vs Utkal Gramya Bank & Another
2023 Latest Caselaw 7205 Ori

                                        IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                        W.P.(C) No. 14714 of 2012

                                    Rabi Narayan Nanda                ....                 Petitioner
                                                                           Mr. A. Mishra, Advocate
                                                                -versus-

                                    Utkal Gramya Bank & Another       ....           Opposite Parties

                                                                   Mr. P.V. Balakrishna, Advocate

                                                      CORAM: JUSTICE V. NARASINGH

                                                              ORDER

03.07.2023 Order No.

13. 1. The Judgment is pronounced in the open Court and kept in separate sheets.

(V. NARASINGH) Judge Ayesha

Signature Not Verified Digitally Signed Signed by: AYESHA ROUT Designation: Junior Stenographer Reason: Authentication Location: High Court of Orissa Date: 06-Jul-2023 19:22:24