Susant Kumar Sahu vs State Of Odisha (Vig.)
2023 Latest Caselaw 7194 Ori

                            IN THE HIGH COURT OF ORISSA AT CUTTACK

                                            CRLA No.252 of 2023

                              Susant Kumar Sahu                 ....    Appellant/
                                                                      Petitioner

                                                  Mr.D.P. Das, Advocate

                                                     -versus-

                              State of Odisha (Vig.)            ....   Respondent/
                                                                     Opp. Party

                                                  Mr.Sanjay Kumar Dash
                                                  Standing Counsel (Vig.)
                                                   CORAM:
                                              JUSTICE S.K. SAHOO
                                                    ORDER

Order No. 03.07.2023 I.A. No.1398 of 2023

04. This matter is taken up through Hybrid arrangement (video conferencing/physical mode).

This is an application for stay of judgment and order of conviction.

Mr. S.K. Das, learned Standing Counsel for the Vigilance Department seeks sometime to file objection to the interim application giving a copy thereof to the learned counsel for the appellant.

List this matter in the week commencing from 24th Signature Not Verified July 2023.

Digitally Signed Signed by: SIPUN BEHERA Designation: Junior Stenographer ( S.K. Sahoo) Reason: Authentication Location: HIGH COURT OF ORISSA Judge Date: 04-Jul-2023 18:48:19 Sipun