Pravat Naik vs State Of Odisha
2023 Latest Caselaw 7167 Ori

             IN THE HIGH COURT OF ORISSA AT CUTTACK

                           CRLA No.116 of 2023

              Pravat Naik                        ....      Appellant

                                   Mr.B.B. Routray, Advocate

                                     -versus-

              State of Odisha                    ....    Respondent

                                   Mr.Manoranjan Mishra
                                   Addl. Standing Counsel
                                CORAM:
                            JUSTICE S.K. SAHOO

                                ORDER

Order No.                     03.07.2023
   03.             This   matter    is   taken   up   through   Hybrid

arrangement (video conferencing/physical Mode).

Since one of the offences is under section 376(3) of the Indian Penal Code, let an extra copy of the appeal memo, the impugned judgment along with its annexrues be served on the learned counsel for the State by tomorrow (04.07.2023), who shall send the same to the Inspector in-charge of Angul police station for its service on the informant in (Angul P.S. Case No.415 of 2018) intimating her that the matter will be taken up in the week commencing from 17th July 2023 and if she so likes, she can engage a counsel to oppose the prayer for bail. A written proof regarding service of notice be obtained from the // 2 //

informant.

Learned counsel for the appellant submitted that at this stage, he has not obtained the certified deposition copies of the witnesses examined in the learned trial Court and seeks sometime to apply for the same in the learned trial Court and if the same is applied, the learned trial Court shall grant on proper application.

List this matter in the week commencing from 17th July 2023.

Case diary and instruction relating to criminal antecedents, if any, against the appellant shall be obtained in the meantime as well as regarding sufficiency of service of notice on the informant.

( S.K. Sahoo) Judge

Sipun

Signature Not Verified Digitally Signed Signed by: SIPUN BEHERA Designation: Junior Stenographer Reason: Authentication Location: HIGH COURT OF ORISSA Date: 04-Jul-2023 18:48:19