M/S. Pravat Industrial Power vs The Sales Tax Officer
2023 Latest Caselaw 990 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                                          W.P.(C) No.7472 of 2016
                 M/s. Pravat Industrial Power           ....           Petitioner
                                          Mr. Bhabani Prasad Mohanty, Advocate

                                           -versus-
                 The Sales Tax Officer, Bhubaneswar I ....        Opposite Party
                 Circle, Khurda
                                               Mr. Sunil Mishra, ASC for CT &
                                                             GST Organization


                            CORAM:
                            THE CHIEF JUSTICE
                            JUSTICE M. S. RAMAN

                                               ORDER

30.01.2023 Order No.

05. 1. In view of the judgment of this Court dated 5th August, 2022 in ECMAS Resins Pvt Ltd v State of Odisha 2022(II) CLR (FB)- 556, the impugned assessment order and all proceedings pursuant thereto, are hereby quashed.

2. The writ petition is disposed of.

(Dr. S. Muralidhar) Chief Justice

(M. S. Raman) Judge

MRS/Laxmikant