Basanta Pradhan vs State Of Odisha & Others
2023 Latest Caselaw 984 Ori

                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                       W.P.(C) No.22832 of 2015

                 Basanta Pradhan                          ....             Petitioner
                                                         Mr. B. R. Barik, Advocate

                                              -versus-
                 State of Odisha & Others                ....     Opposite Parties
                                                    Mr. Debakanta Mohanty, AGA

                            CORAM:
                            THE CHIEF JUSTICE
                            JUSTICE M. S. RAMAN

                                             ORDER

30.01.2023 Order No.

04. Since the matter concerning applicability of the Rehabilitation Assistance Scheme is pending in Supreme Court of India before a Larger Bench, this petition adjourns sine die with liberty to the parties to mention for listing after the judgment by the Supreme Court of India.

(Dr. S. Muralidhar) Chief Justice

(M. S. Raman) Judge

MRS/Laxmikant