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Anita Behera vs Collector
2023 Latest Caselaw 977 Ori

Citation : 2023 Latest Caselaw 977 Ori
Judgement Date : 30 January, 2023

Orissa High Court
Anita Behera vs Collector on 30 January, 2023
            IN THE HIGH COURT OF ORISSA AT CUTTACK
                             W.P (C) No. 8716 of 2020

Anita Behera                         .....                                Petitioner
                                               Mr. K.P. Mishra, Sr. Adv. along with
                                                                   Mr.S. Rath, ASC
                                     Vs.
Collector, Puri and others           .....                          Opposite Parties
                                                            Mr. A.K. Mishra, AGA
                                                 Mr. D.N. Pattnaik, Adv.[O.P.No.1]
             CORAM:
                DR. JUSTICE B.R. SARANGI

                                           ORDER

30.01.2023 Order No. This matter is taken up through hybrid mode.

14.

2. Heard Mr. K.P. Mishra, learned Senior Counsel appearing along with Mr. S. Rath, learned counsel for the petitioners; Mr. A.K. Mishra, learned Addl. Government Advocate appearing for the State- opposite parties; and Mr. D.N. Pattnaik, learned counsel for opposite party no.5.

3. Hearing is concluded and judgment reserved.

(DR. B.R. SARANGI) Ashok JUDGE

 
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