Prabodh Kumar Patnaik vs Sharada Patnaik
2023 Latest Caselaw 938 Ori

                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                        MATA No. 37 OF 2009
                      Prabodh Kumar Patnaik                   ....       Appellant
                                                    Ms. Susama Pradhan, Advocate
                                                -versus-
                      Sharada Patnaik                          ....     Respondent


                           CORAM:
                           JUSTICE K.R. MOHAPATRA
                                            ORDER

     Order No.                             24.01.2023
        15.      1.      This matter is taken up through hybrid mode.

2. Judgment dated 30th April, 2009 passed in MAT Case No.638 of 2006 is under challenge in this appeal, whereby learned Civil Judge (Senior Division), Bhubaneswar dismissed an application under Section 13 of the Hindu Marriage Act, 1955.

3. Ms. Pradhan, learned counsel for the Appellant submits that she has no instruction in the matter.

4. Accordingly, the appeal is dismissed for non-prosecution.

                                                   (K.R. Mohapatra)
ms                                                       Judge