Kalpana Swain vs Siba Sankar Sahoo
2023 Latest Caselaw 924 Ori

           IN THE HIGH COURT OF ORISSA AT CUTTACK

                          TRP(C) No.129 of 2021

        Kalpana Swain                        ....            Petitioner

                                          -versus-

        Siba Sankar Sahoo                    ....            Opposite Party

                              CORAM:
                 JUSTICE BIRAJA PRASANNA SATAPATHY

                                      ORDER

27.01.2023 Order No

11. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical) Mode.

2. Pursuant to the order passed by this Court on 13.01.2023, a report has been submitted by the learned Judge, Family Court, Bhubaneswar. In the said report it has been indicated that the matter in C.P. No. 58 of 2021 has already been disposed of with passing of an ex parte judgment on 18.05.2022.

3. In view of such position, the prayer as made in the transfer petition cannot be entertained. However, the Petitioner is at liberty to take appropriate action in the matter.

4. The transfer petition is disposed of accordingly.

(Biraja Prasanna Satapathy) Judge Sneha