Vice-Chancellor vs Dr. Rajlaxmi Beura
2023 Latest Caselaw 889 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                CMAPL No.625 of 2022

            Vice-Chancellor, Odisha University of      ....           Petitioners
            Agriculture and Technology and
            another
                                                      Mr. Avijit Pal, Advocate
                                         -versus-
            Dr. Rajlaxmi Beura                          ....      Opposite Party


             CORAM:
             THE CHIEF JUSTICE
             JUSTICE M.S. RAMAN
                                         ORDER

Order No. 25.01.2023

01. 1. While the Court is not inclined to recall its order dated 1st November 2022, it is clarified that the judgment of the learned Single Judge which was subject matter of the appeal in W.A. 395 of 2017 will not be treated as a precedent for other cases.

2. The CMAPL is disposed of in the above terms.

(Dr. S. Muralidhar) Chief Justice

(M.S. Raman) Judge S.K. Guin