Sanjaya @ Sanjaya Keshari vs State Of Odisha
2023 Latest Caselaw 718 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                    CRLMC No.733 of 2018

                  Sanjaya @ Sanjaya Keshari              ....            Petitioner
                  Mohapatra
                                                           Mr.N.Panda, Advocate
                                              -versus-
                  State of Odisha                        ....         Opp. Party
                                                          Mr.S.S.Pradhan, AGA

                                           CORAM:
                                    JUSTICE G. SATAPATHY
                                            ORDER

Order No.                                  20.01.2023

    07.      1.      This matter is taken up through Hybrid Arrangement (Virtual
             /Physical Mode).

2. Learned counsel for the petitioner files a memo in Court today along with copy of relevant documents. The memo along with the copy of relevant documents be kept on record.

3. Hearing is concluded and judgment is reserved.

Kishore ( G. Satapathy) Judge