Citation : 2023 Latest Caselaw 653 Ori
Judgement Date : 19 January, 2023
IN THE HIGH COURT OF ORISSA AT CUTTACK
WP(C) No.4989 of 2020
Amresh Kumar Dash & others .... Petitioners
Mr. S. Mohanty, Advocate
-versus-
State of Orissa & others .... Opposite Parties
Mr. B.P. Tripathy, Advocate
CORAM: JUSTICE V. NARASINGH
ORDER
19.01.2023 Order No.
07. 1. Heard Mr. Mohanty, learned counsel for the Petitioners and Mr. Tripathy, learned counsel for the Odisha Power Transmission Corporation Ltd-Opposite Party no.2.
2. It is stated at the Bar that the lis is covered by the judgment of this Court dated 18.11.2022 passed in WP(C) Nos. 17268 of 2018, 4914, 6355 & 18563 of 2022.
3. A copy of the said judgment relied upon is taken on record. It be treated as a part of the present order.
4. This writ petition is disposed of in terms of the judgment of this Court referred to herein above.
(V. NARASINGH) Judge PKS
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