Subas Biswas vs Unknown
2023 Latest Caselaw 606 Ori

                IN THE HIGH COURT OF ORISSA AT CUTTACK

                                         W.P.(C). No.32975 of 2022
             Subas Biswas                               ....              Petitioner(s)
                                                                Mr.D.Mohapatra, Adv.
                                                                                    .

                                             -versus-
             Election Officer-cum-B.D.O., Kendrapara    ....               Opp.Party(s)
             & Anr.                                              Mr.S.Mishra, ASC


                     CORAM:
                          JUSTICE BISWANATH RATH
                                      ORDER

18.01.2023 Order No.5

1. Heard in part.

2. Put up this matter on 24.01.2023 for further hearing.

3. Copies of the judgment cited in Court today be provided ahead of hearing of the matter.

4. Interim order passed earlier shall continue till next date.

(Biswanath Rath) Judge

Sks