Dr. Rabindra Kumar Sahoo & Anr vs State Of Orissa & Ors
2023 Latest Caselaw 572 Ori

                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                            W.P.(C) No.9429 of 2007


                       Dr. Rabindra Kumar Sahoo & Anr.          ....        Petitioner(s)
                                                                       Mr. S.P. Mishra,
                                                                          Sr. Advocate
                                                     -versus-

                       State of Orissa & Ors.                   ....    Opposite Party(s)
                                                                       Mr. S.P. Panda,
                                                                      Addl. Govt. Adv.

                                 CORAM:
                                 JUSTICE BISWANATH RATH

                                                      ORDER

17.01.2023 I.A. No.166 of 2023 Order No.

09. 1. This I.A. is filed for modification of the judgment dated 6.12.2022.

2. It appears, there is some confusion in the judgment dated 6.12.2022 passed in W.P.(C) No.9429 of 2007. This Court while allowing this I.A., recalls the judgment dated 6.12.2022 passed in W.P.(C) No.9429 of 2007.

3. I.A. stands disposed of.

(Biswanath Rath) Judge

W.P.(C) No.9429 of 2007

10. 1. List this matter on next Tuesday (24th January, 2023).

(Biswanath Rath) Judge Ayaskanta Jena