Petitioner vs Unknown
2023 Latest Caselaw 567 Ori

                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                W.P.(C) No. 18092 of 2018 &
                                 W.P.(C) No. 23997 of 2020

             W.P.(C) No. 18092 of 2018
                                                      ....                         Petitioner
             Satyajeet Roy Choudhury
                                                                         Mr. S.K. Das, Adv.
                                             -Versus -
             State of Odisha & Ors.                          ....               Opp.Parties
                                                                    Mr. R.N. Mishra, AGA
                                                             Mr. P. Chuli, Adv. [O.P. No.4]
             W.P.(C) No. 23997 of 2020
             Dr. Pradipta Kumar Gahan               ......                     Petitioner
                                            -Versus -
             State of Odisha & Ors.            ......                           Opp.Parties
                         CORAM:
                            JUSTICE SASHIKANTA MISHRA

                                           ORDER_
                                           17.01.2023

Order No.    1.    This matter is taken up through hybrid mode.
   10.       2.    Heard learned counsel for the parties.
    .

3. Hearing concluded and judgment reserved.

4. Parties may file their written note of submissions and memo of citations, if any, within a week.

(Sashikanta Mishra) Judge

A.K. Rana