Suchitra Sahoo vs Neeresh Choudhury
2023 Latest Caselaw 55 Ori

                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                   MATA No.251 of 2022


         Suchitra Sahoo                  .... .....                   Appellant
                                                             Mr. A. Tripathy, Adv.

                                           -Versus-


         Neeresh Choudhury              ............                    Respondent


                                         CORAM:
                                         JUSTICE S. TALAPATRA
                                         JUSTICE SAVITRI RATHO

                                                ORDER

02.01.2023 Order No.

01. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).

2. Heard Mr. A. Tripathy, learned counsel appearing for the applicant.

3. This is an application under Section 5 of the Limitation Act for condoning the delay of 19 days in preferring the appeal against the Judgment dated 11.08.2022 delivered in the Civil Proceeding No.91/629 of 2021/2019 by the Judge, Family Court, Nayagarh.

4. Issue notice as to why the aforementioned delay shall not be condoned or any other order or orders shall not be passed as deemed fit or proper in the circumstances of the case.

5. Notice is made returnable on 07.02.2023.

6. Steps for service of notice on the respondent shall be taken by the applicant within 3 days from today by Registered Post with A.D.

(S. Talapatra) Judge

(Savitri Ratho) Judge Rati Ranjan