Baijanti Barik @ Baijayanti Barik vs Pitabas Barik
2023 Latest Caselaw 520 Ori

               IN THE HIGH COURT OF ORISSA AT CUTTACK
                            MATA No. 02 of 2022
               Baijanti Barik @ Baijayanti Barik....           Appellant
                                                 Mr. A. Mishra, Advocate

                                    -versus-
               Pitabas Barik                     ......         Respondent
                                                   Mr. A.M. Das, Advocate
                            CORAM:
                            JUSTICE S. TALAPATRA
                            JUSTICE SAVITRI RATHO
                                   ORDER

16.01.2023 Order No.

07. 1. This matter is taken up through hybrid mode.

2. Let the matter be listed on 17th February, 2023.

3. The interim order dated 25.02.2022, passed by this Court staying the operation of the impugned judgment dated 04.10.2021 delivered in C.P. No.542 of 2021 by the Judge, Family Court, Bhubanewar, stands vacated.

4. We would request the counsel for the parties to use their good official to impress upon the parties to reunite their conjugal life peacefully. Such efforts may be taken by the next date.

(S. Talapatra) Judge

(Savitri Ratho) Judge Murmu