Gyanaranjan Dash vs State Of Odisha And Others
2023 Latest Caselaw 490 Ori

              IN THE HIGH COURT OF ORISSA AT CUTTACK
                        W.P.(C) No.11813 of 2021

W.P.(C) No.11813 of 2021
Gyanaranjan Dash                         .....                              Petitioner
                                                        Mr.M.Pratap @ Pratap Kumar
                                                                Mohapatra, Advocate

                                         Vs.
State of Odisha and others               .....                          Opposite Parties
                                                                     Mr. D.Nayak, AGA

W.P.(C) No.2070 of 2021

Jita Luha                                .....                                Petitioner
                                                               Mr.A.Pradhan, Advocate
                                         Vs.
                                                                      Opposite Parties
State of Odisha and others         .....                               Mr. D.Nayak, AGA
              CORAM:
                        JUSTICE S.TALAPATRA
                       JUSTICE SAVITRI RATHO

                                                ORDER

13.01.2023 Order No. 1. This matters are taken up through hybrid mode.

10.

2. Heard Mr. M.Pratap @ Pratap Kumar Mohapatra, learned counsel appearing for the petitioner in W.P. (C) No.11813 of 2021 and Mr. A.Pradhan, learned counsel appearing for the petitioner in W.P. (C) No.2070 of 2021 and Mr. D.Nayak, learned Additional Government Advocate for the opposite parties in both the writ petitions.

3. Hearing is complete and Judgment is reserved.

4. Written notes of argument and citations, if any, be filed by 16.01.2023.

                                                            (S.Talapatra)
                                                                Judge


                                                            (Savitri Ratho)
Bichi                                                            Judge


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