Suchitra Bal vs State Of Odisha And Others
2023 Latest Caselaw 489 Ori

             IN THE HIGH COURT OF ORISSA AT CUTTACK
                        W.P.(C) No.2081 of 2021

W.P.(C) No.2081 of 2021
Suchitra Bal                             .....                            Petitioner
                                                             Mr.P.Chuli, Advocate

                                         Vs.
State of Odisha and others               .....                     Opposite Parties
                                                                Mr. D.Nayak, AGA

W.P.(C) No.6226 of 2021

Pabitra Kumar Sahoo                      .....                            Petitioner
                                                             Mr.P.Chuli, Advocate
                                         Vs.
                                                                 Opposite Parties
State of Odisha and others               .....                    Mr. D.Nayak, AGA

W.P.(C) No.6227 of 2021

Pramod Kumar Sahoo                       .....                            Petitioner
                                                             Mr.P.Chuli, Advocate
                                         Vs.
State of Odisha and others               .....                     Opposite Parties
                                                                Mr. D.Nayak, AGA

             CORAM:
                         JUSTICE S.TALAPATRA
                        JUSTICE SAVITRI RATHO

                                                ORDER

13.01.2023 Order No. 1. This matters are taken up through hybrid mode.

08.

2. Heard Mr. P.Chuli, learned counsel appearing for the petitioners

and Mr. D.Nayak, learned Additional Government Advocate for the

opposite parties in all the writ petitions.

//2//

3. Hearing is complete and Judgment is reserved.

4. Written notes of argument and citations, if any, be filed by

16.01.2023.

(S.Talapatra) Judge

(Savitri Ratho) Judge Bichi