The Executive Engineer ... vs Smt. Sudhansubala Sahoo & Another
2023 Latest Caselaw 488 Ori

Citation : 2023 Latest Caselaw 488 Ori
Judgement Date : 13 January, 2023

Orissa High Court

The Executive Engineer ... vs Smt. Sudhansubala Sahoo & Another on 13 January, 2023

                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                   W.P.(C) No. 32519 of 2021
      The Executive Engineer (Electrical),      .........                    Petitioners
      TPCODL, Bhubaneswar & Others
                                                           Mr. S.C. Dash, Advocate
                                                Versus
      Smt. Sudhansubala Sahoo & Another         ..........             Opposite Parties
                                                         Mr. G. Senapati, Advocate

      CORAM:
                             JUSTICE S. TALAPATRA
                             JUSTICE SAVITRI RATHO
                                           ORDER

13.01.2023 Order No.

08.

1. This matter is taken up through Hybrid Mode.

2. Heard Mr. S.C. Dash, learned counsel appearing for the Petitioners substantially. He has contended inter alia that this case is entirely covered by the judgment dated 02.11.2022 as delivered in W.P.(C) No.11264 of 2022 and W.P.(C) No. 14517 of 2022.

3. Mr. G. Senpati, learned counsel appearing for the Opposite Parties has submitted that he seeks time to examine those judgments in order to make his submission.

4. For that purpose, no further accommodation will be made on the next date. Let the matter be listed on 16.02.2023.




                                                                 (S. Talapatra)
                                                                      Judge



                                                                 (Savitri Ratho)
        puspa                                                        Judge