Sayad Sibgatullah @ Sifka Tullha vs State Of Orissa & Another
2023 Latest Caselaw 391 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                  CRLMC No.2726 of 2016

                  Sayad Sibgatullah @ Sifka Tullha    ....             Petitioner
                                                 Miss.S.Priyadarsini, Advocate

                                              -versus-
                  State of Orissa & another         ....        Opp. Parties
                                                    Mr.S.S.Pradhan, A.G.A.
                                                  Mr.S.A.Nayeem, Advocate
                                                               for OP No.2
                                         CORAM:
                                  JUSTICE G. SATAPATHY
                                          ORDER

Order No.                                10.01.2023

    16.      1.      This matter is taken up through Hybrid Arrangement (Virtual
             /Physical Mode).

2. Heard learned counsel for the parties.

3. Hearing is concluded and judgment is reserved.

( G. Satapathy) Judge Kishore