Lulu @ Sarada Sankar vs State Of Odisha
2023 Latest Caselaw 383 Ori

             IN THE HIGH COURT OF ORISSA AT CUTTACK

                          CRLA No.1057 of 2022

              Lulu @ Sarada Sankar           ....    Appellant/
              Nayak                                Petitioner

                                Mr.S.K. Bhanjadeo, Advocate

                                  -versus-

              State of Odisha                ....   Respondent/
                                                  Opp.Party


                                Mr.P.B. Tripathy,
                                Addl. Standing Counsel

                                CORAM:
                           JUSTICE S.K. SAHOO

                                  ORDER

Order No. 10.01.2023

01. This matter is taken up through Hybrid arrangement (video conferencing/physical mode).

Learned counsel for the appellant has already filed the certified copy of the impugned judgment.

Let the S.R. be made and the matter be placed thereafter.

( S.K. Sahoo) Judge P