Karan Padhan vs Basanti Padhan And Another
2023 Latest Caselaw 325 Ori

                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                      W.P.(C) No. 36299 OF 2022
                      Karan Padhan                           ....      Petitioner
                                          Mr. Deepak Ranjan Sundaray, Advocate
                                               -versus-
                      Basanti Padhan and another                ....    Opp. Parties


                           CORAM:
                           JUSTICE K.R. MOHAPATRA
                                            ORDER

     Order No.                             09.01.2023
        01.      1.      This matter is taken up through hybrid mode.

2. The Petitioner in this writ petition seeks to assail the finding of learned Judged, Family Court, Bargarh in Matrimonial Case No.11-169 of 2014-15 in the judgment and order dated 25th September, 2018 (Annexure-2).

3. Mr. Sundaray, learned counsel for the Petitioner by filing a memo in Court, prays for withdrawal of the writ petition.

4. The writ petition is accordingly dismissed as withdrawn.

                                                   (K.R. Mohapatra)
ms                                                       Judge