K.Balaji Achary & Another vs State Of Odisha
2023 Latest Caselaw 324 Ori

             IN THE HIGH COURT OF ORISSA AT CUTTACK
                         CRA No.166 of 2001


K.Balaji Achary & another               .....                             Appellants
                                                              Mr.D.Panda, Advocate

                                        Vs.
State of Odisha                         .....                             Respondent
                                                                  Mr.J.Katikia, AGA

             CORAM:
                        JUSTICE S.TALAPATRA
                       JUSTICE SAVITRI RATHO

                                            ORDER

09.01.2023 Order No. 1. This matter is taken up through hybrid mode.

14.

2. As we have adjourned CRA No.182 of 2001, arising out of the

same judgment, let this matter be listed on 30th January, 2023 along

with CRA No.182 of 2001.

3. Mr. D.Panda, learned counsel appears for the appellants and Mr.

J.Katikia, learned counsel appears for the respondent-State.

(S.Talapatra) Judge

(Savitri Ratho) Judge Bichi

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