Paresh Kumar Khamari & Ors vs State Of Odisha & Ors
2023 Latest Caselaw 322 Ori

            IN THE HIGH COURT OF ORISSA AT CUTTACK
                           W.P.(C) No. 10534 of 2016

Paresh Kumar Khamari & Ors.          .....                                Petitioners
                                                           Mr. B. Sahoo, Advocate
                                     Vs.
State of Odisha & Ors.               .....                           Opposite Parties
                                                               Mr. G.N. Rout, ASC

              CORAM: JUSTICE SANJAY KUMAR MISHRA

                                            ORDER

09.01.2023 Order No. This matter is taken up through hybrid mode.

09.

2. Mr. B. Sahoo, learned Counsel for the Petitioners submits that this matter is identical to W.P.(C) No.5668 of 2016, which is not disputed by the learned Counsel for the State.

3. Since the judgment in the said Writ Petition is reserved, the learned Counsel for the Petitioners is given liberty to make a mention for listing of the matter immediately after pronouncement of the judgment in the said Writ Petition.

(S.K. MISHRA) JUDGE

Banita