Bijay Laxmi Patsani vs State Of Odisha And Others
2023 Latest Caselaw 319 Ori

                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                  W.P.(C) No.35921 OF 2022


              Bijay Laxmi Patsani                      ....            Petitioner(s)
                                                              Mr.S.K.Mishra,Adv.

                                            -versus-

              State of Odisha and others               ....       Opposite Party(s)
                                                               Mr.S.P.Panda,AGA

                           CORAM:
                           JUSTICE BISWANATH RATH
                                           ORDER

Order No.                                 09.01.2023
   01.            1.     Mr.Mishra, learned counsel for the Petitioner claims relief in

terms of a judgment of this Court in W.P.(C) No.25049 of 2013 decided on 25.08.2022. Copy of such judgment also extended to Mr.Panda, learned Additional Government Advocate. Mr. Panda, learned Additional Government Advocate seeks some time to go through the judgment sought to cover the case of the Petitioner and response to the Court accordingly particularly on the proposition of law.

2. Put up this matter on 13.01.2023.

(Biswanath Rath) Judge

Swarna