Smt. Sanjulata Lenka vs Smt. Indira Ray & Others
2023 Latest Caselaw 186 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                        R.S.A. No.64 of 2020
                      Smt. Sanjulata Lenka                    ....                   Appellant
                                                                   Md. S.K. Mishra, Advocate


                                                      -versus-
                      Smt. Indira Ray & Others               ....                 Respondents
                                                                      Mr. A.P. Bose,
                                                                   Advocate



                                CORAM:
                                MR. JUSTICE D.DASH
                                                  ORDER

04.01.2023 Order No.

06. 1. This matter is taken up through hybrid arrangement (virtual/physical mode).

2. Heard Mr. S.K. Mishra, learned counsel for the Appellant and Mr. A.P. Bose, learned counsel for the Respondents.

3. Hearing being concluded; judgment is reserved.

4. Accepting the submission of the learned counsel for the parties, they are permitted to file the written note of submissions by 20th January, 2023.

(D. Dash) Judge

Himansu