Kalar Dehury vs State Of Orissa
2023 Latest Caselaw 146 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                               JCRLA No.154 of 2005


     Kalar Dehury                        .........            Appellant
                                             Mr. Gouri Shankar Pani, Advocate

                                   -Versus-

     State of Orissa                      ..........            Respondent
                                                       Ms. Saswata Patnaik,
                                                     Addl. Government Advocate

                                   CORAM:

                                   JUSTICE S. TALAPATRA
                                   JUSTICE SAVITRI RATHO

                                         ORDER

03.01.2023 Order No.

07. 1. This matter is taken up through Hybrid Mode.

2. Hearing is concluded.

3. Judgment is reserved.

(S. Talapatra) Judge

(Savitri Ratho) Judge

Subhasis