Potnuru Ramakrishna vs Unknown
2023 Latest Caselaw 142 Ori

              IN THE HIGH COURT OF ORISSA AT CUTTACK
                                  W.P.(C). No.22285 of 2010
              Potnuru Ramakrishna                   ....                 Petitioner(s)
                                                               Mr. P.V.Balakrishna,
                                                                          Advocate

                                              -versus-
              Potnuru Ashok Kumar & Ors.                 ....          Opp.Party(s)
                                                                 Mr.N.Panda, Adv.


                     CORAM:
                     JUSTICE BISWANATH RATH

                                            ORDER

Order No. 03.01.2023 6 1. Heard learned counsel appearing for the parties. Hearing concluded and judgment is pronounced in open Court in separate sheets.

(Biswanath Rath) Judge

Sks