Harihar Sahoo & Anr vs Lord Shri Jagannath Mahaprabhu & ...
2023 Latest Caselaw 141 Ori

              IN THE HIGH COURT OF ORISSA AT CUTTACK

                                   W.P.(C). No.22093 of 2010
              Harihar Sahoo & Anr.                   ....                   Petitioner(s)
                                                                    Mr. L.K.Moharana,
                                                                             Advocate

                                              -versus-
              Lord Shri Jagannath Mahaprabhu & Ors.      ....               Opp.Party(s)



                     CORAM:
                     JUSTICE BISWANATH RATH

                                           ORDER

03.01.2023 Order No. 4 1. Heard Mr.L.K.Moharana, learned counsel appearing for the petitioner alone. In spite of service of notice, nobody is appearing for the contesting opposite parties. Hearing concluded and judgment is reserved.

(Biswanath Rath) Judge

Sks