Manoj Das vs Unknown
2023 Latest Caselaw 1065 Ori

          IN THE HIGH COURT OF ORISSA AT CUTTACK

                                 W.P.(C). No.11270 of 2022
        Manoj Das                                ....               Petitioner(s)
                                                         Mr.Gautam Mukherjee,
                                                                       Sr.Adv.


                                      -versus-
        Ganesh Sahoo & Ors.                      ....                Opp.Party(s)
                                                        Mr.B.Mohanty, Adv.
                                                      Miss.Deepali Mohapatra,
                                                                          Adv.
                                                      Mr.S.Ghose, AGA.


               CORAM:
                      JUSTICE BISWANATH RATH
                                     ORDER

31.01.2023 Order W.P.(C) No.11270 of 2022 & W.P.(C).No.1937 of 2023 No.8

1. Heard learned counsel appearing for the parties in both the writ petitions. Hearing concluded and judgment is reserved.

(Biswanath Rath) Judge

Sks