M/S. Maa Kuanri Transport vs Commissioner
2023 Latest Caselaw 1064 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                              W.P.(C) No.28441 of 2022

            M/s. Maa Kuanri Transport, Keonjhar       ....           Petitioner
                                             Ms. K.R. Choudhury, Advocate
                                        -versus-
            Commissioner,    GST       &     CX ....        Opposite Parties
            Commissionerate,    Rourkela    and
            another
                        Mr. Prasenjeet Mohapatra, Senior Standing Counsel

             CORAM:
             THE CHIEF JUSTICE
             JUSTICE M.S. RAMAN
                                       ORDER

Order No. 31.01.2023

02. At the request of learned counsel appearing for the Petitioner, who wishes to cite certain judgment in her favour, list on 18th April, 2023.

(Dr. S. Muralidhar) Chief Justice

(M.S. Raman) Judge S.K. Guin