Dhurtimaya Behera & vs Unknown
2023 Latest Caselaw 1060 Ori

                    IN THE HIGH COURT OF ORISSA AT CUTTACK
                                W.P.(C) No. 14172 of 2018

             Dhurtimaya Behera &                      ....                 Petitioner
             Others
                                                            Mr.S.P. Mishra, Sr. Adv.
                                               -Versus -
             State of Odisha & Ors.                      ....             Opp.Parties
                                                    Sr. Standing Counsel for S & ME
                                                                               Dept.

                         CORAM:
                           JUSTICE SASHIKANTA MISHRA

                                           ORDER_
                                           31.01.2023

Order No.    1.    This matter is taken up through hybrid mode.
   27.       2.    Hearing concluded. Judgment reserved.
    .

3. Parties may file their written note of submissions and memo of citations, if any, within a week.

(Sashikanta Mishra) Judge

A.K. Rana