Tikadhar Behera vs State Of Orissa And Another
2023 Latest Caselaw 1053 Ori

                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                 CRLMC No.2712 of 2018

                 Tikadhar Behera                        ....             Petitioner
                                                       Mr. B.C. Ghadei, Advocate

                                            -versus-
                 State of Orissa and another             ....   Opp. Parties
                                                      Mr. S.R. Roul, A.S.C.
                                          Mr. R.B. Mishra, Advocate for the
                                                                 Informant
                                        CORAM:
                                 JUSTICE G. SATAPATHY
                                         ORDER

Order No.                               31.01.2023

    09.     1.      This matter is taken up through Hybrid Arrangement (Virtual
            /Physical Mode).

2. Heard Mr. B.C. Ghadei, learned counsel for the Petitioner and Mr. S.R. Roul, learned Additional Standing Counsel for the State.

3. Hearing is concluded and Judgment is reserved.

( G. Satapathy) Judge Deepak