Citation : 2023 Latest Caselaw 1754 Ori
Judgement Date : 23 February, 2023
IN THE HIGH COURT OF ORISSA AT CUTTACK
RVWPET Nos.15, 16, 17, 18, 19 and 20 of 2010
Ranjan Kumar Das and others
(In RVWPET No.15 of 2010)
Haramohan Lenka
(In RVWPET No.16 of 2010)
Sadhu Charan Pradhan
(In RVWPET No.17 of 2010)
Prakash Kumar Swain ....
Petitioners
(In RVWPET No.18 of 2010)
Manas Kumar Jena and another
(In RVWPET No.19 of 2010)
Hemanta Behera and others
(In RVWPET No.20 of 2010)
Mr. L. Kanungo, Advocate
-versus-
State Administrative Tribunal and .... Opposite Parties
others
Mr. Manoj Kumar Khuntia, A.G.A.
CORAM:
THE CHIEF JUSTICE
JUSTICE M.S. RAMAN
ORDER
Order No. 23.02.2023
02. 1. No ground is made out to review the judgment dated 23rd December, 2009 passed in W.P.(C) Nos.980 of 2003, 9890 of 2005, 9892 of 2003, 9893 of 2003, 9894 of 2003 and 19562 of 2008.
2. The RVWPETs are, accordingly, dismissed.
(Dr. S. Muralidhar) Chief Justice
(M.S. Raman) Judge M. Panda
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