Rajeswari Senapati vs State Of Odisha & Ors
2023 Latest Caselaw 1750 Ori

                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                               WP(C) NO.34544 OF 2022

             Rajeswari Senapati                      ....            Petitioner

                                                          Mr.S.K.Nanda, Adv.

                                         -versus-


             State of Odisha & ors.                  ....    Opposite Party(s)
                                                           Mr.S.Mishra, ASC
                                                               Mr.J.N.Panda,
                                                                        Adv.


                       CORAM:
                       JUSTICE BISWANATH RATH
                                         ORDER

23.2.2023 Order No.

9. 1. This Writ Petition stands dismissed, vide judgment passed

today in separate sheets.

(Biswanath Rath) Judge M.K.Rout