Rohit Swain vs State Of Odisha
2023 Latest Caselaw 1748 Ori

Citation : 2023 Latest Caselaw 1748 Ori
Judgement Date : 23 February, 2023

Orissa High Court

Rohit Swain vs State Of Odisha on 23 February, 2023

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                   BLAPL No.11581 of 2022

              Rohit Swain                          ....                 Petitioner
                                                         Mr. S.S. Ray, Advocate
                                            -versus-

              State of Odisha                      ....             Opposite Party
                                                         Mr. P.K. Maharaj, ASC

                                CORAM: JUSTICE V. NARASINGH

                                          ORDER

23.02.2023 Order No.

03. 1. Learned counsel for the Petitioner submits that the co-accused who faced the trial has since been acquitted. To place such judgment, he seeks for an adjournment.

2. Accordingly, list this matter on 9.3.2023.

(V. NARASINGH) Judge PKS

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