Syndicate Bank vs The Sub-Registrar
2023 Latest Caselaw 1739 Ori

                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                     W.P.(C) No. 6704 OF 2020
                      Syndicate Bank                      ....        Petitioner
                                                   Mr. Sohan Mishra, Advocate
                                             -versus-
                      The Sub-Registrar, Kaptipada and            ....      Opp. Parties
                      others
                                                             Mr. Swayambhu Mishra,
                                                          Additional Standing Counsel
                                                           (For Opp. Party Nos.1 to 3)

                           CORAM:
                           JUSTICE K.R. MOHAPATRA
                                             ORDER

     Order No.                              23.02.2023
       9.        1.      This matter is taken up through hybrid mode.

2. In view of the order passed today (i.e. 23rd February, 2023) in W.P.(C) No.11801 of 2022, no further order is required to be passed in this writ petition.

3. Hence, this writ petition is disposed of in terms of the judgment passed in W.P.(C) No.11801 of 2022.

                                                       (K.R. Mohapatra)
ms                                                           Judge