Sankhali Behera vs State Of Odisha And Others
2023 Latest Caselaw 1737 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                               W.P.(C) No. 2839 of 2014

            Sankhali Behera                           ....                   Petitioner


                                                               Mr. D.K. Mohapatra,
                                                                         Advocate
                                                 -Versus -
            State of Odisha and others                 ....           Opposite Parties
                                                                    Mr. B. Mohanty,
                                                      Standing Counsel for the School
                                                                and Mass Education
                                                                         Department
                                                                    Mr. K.K. Swain,
                                                                            Advocate
                                                                      (for O.P.No.5)

                        CORAM:
                          JUSTICE SASHIKANTA MISHRA

ORDER_ 23.02.2023 Order No.

11. 1. This matter is taken up through hybrid mode.

2. Hearing is concluded. Judgment reserved.

3. Parties may file their note of submissions and memo of citations, if any within a week.

(Sashikanta Mishra) Judge

B.C. Tudu