Namita Das And Others vs Pratap Kumar Swain And Another
2023 Latest Caselaw 1712 Ori

                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                                        MACA No.407 of 2018

                 Namita Das and others                      ....        Appellants
                                                         Mr.P.K.Mishra, Advocate

                                              -versus-

                 Pratap Kumar Swain and another      ....       Respondents
                                 Mr.A.A.Khan, Advocate for Respondent No.2



                             CORAM:
                             JUSTICE B. P. ROUTRAY

                                            ORDER

22.2.2023 Order No. I.A.No.579 of 2018

5. 1. The matter is taken up through Hybrid mode.

2. Heard Mr.Mishra, learned counsel for the Appellants and Mr.Khan, learned counsel for the Insurer-Respondent No.2.

3. The claimants being the Appellants is exempted from payment of Court fees for the time being.

4. The I.A. is disposed of.

I.A.No.580 of 2018

5. Since the certified copy of the impugned judgment is filed in the connected appeal, filing of certified copy of the impugned judgment in this appeal is dispensed with.

6. The I.A. is disposed of.

MACA No.407 of 2018

7. List on 25th April, 2023.

( B.P. Routray) Judge C.R.Biswal