Likiram Dal vs State Of Odisha And Another
2023 Latest Caselaw 1662 Ori

                                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                W.P.(C) No. 3966 of 2023
                                 Likiram Dal                            ....       Petitioner
                                                       Mr. Bijaya Kumar Behera-1, Advocate
                                                          -versus-
                                 State of Odisha and another              ....     Opp. Parties
                                                                     Mr. Swayambhu Mishra,
                                                                  Additional Standing Counsel

                                          CORAM:
                                          JUSTICE K.R. MOHAPATRA
                                                      ORDER

                Order No.                            21.02.2023

                 2.         1.      This matter is taken up through Hybrid mode.

2. Mr. Mishra, learned ASC shall take instruction with regard to impediment, if any, in implementing the judgment dated 19th August, 2017 passed by learned Senior Civil Judge, Nuapada in LAR Case No.121 of 2010.

3. Put up this matter on 22nd March, 2023. Instruction, if any, shall be obtained in the meantime positively.

(K.R. Mohapatra) Judge

s.s.satapathy