Tk Elevator India Pvt. Ltd vs Joint Commissioner Of Ct And Gst
2023 Latest Caselaw 1655 Ori

                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                      W.P.(C) No.36915 of 2022

             TK Elevator India Pvt. Ltd.,             ....          Petitioner
             Bhubaneswar
                 Mr. L. Sarangi, Mr. S. Kapoor abd Mr. V. Kumar, Advocates
                                          -versus-
             Joint Commissioner of CT and GST,        .... Opposite Parties
             Bhubaneswar and others
                         Mr. S. K. Pradhan, ASC for Opposite Party No.1 and
              Mr. A. Kedia, Junior Standing Counsel for Opposite Party No.3

                         CORAM:
                         THE CHIEF JUSTICE
                         JUSTICE M.S. RAMAN

                                            ORDER

21.02.2023 Order No.

02. In view of the judgment passed in Harish Chandra Majhi v. The State of Odisha, 2021 SCC OnLine Ori. 643 and the subsequent order of this Court dated 25th August, 2022 passed in W.P.(C) No.14897 of 2021 (Deepak Kumar Das v. State of Odisha), the present writ petition is dismissed.

(Dr. S. Muralidhar) Chief Justice

(M.S. Raman) Judge M. Panda